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Madras HC Directs Sessions Court to Expeditiously Complete Trial in Eight-Year-Old Murder Case - (15 Dec 2021)

Madras High Court has directed the Tiruvannamalai District and Sessions Court to reach an end with regards to the criminal trial within a period of six months in a writ petition filed by the widow of social rights activist Raja Mohan Chandra who was murdered in 2012.

Tags : MADRAS HIGH COURT   TRIAL IN EIGHT-YEAR-OLD MURDER CASE  

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