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Calcutta HC Seeks Response in Plea Alleging Issuance of Fake Recommendation Letters in Appointments - (15 Dec 2021)

Calcutta High Court has directed the West Bengal Central School Service Commission to file a detailed affidavit regarding vacancies declared, recommendation letters issued and the number of waitlisted candidates with regards to the recruitment process of Group-C (non-teaching staff) in sponsored Secondary and Higher Secondary schools under the West Bengal Board of Secondary Education.

Tags : CALCUTTA HIGH COURT   ISSUANCE OF FAKE RECOMMENDATION LETTERS IN APPOINTMENTS  

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