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Calcutta HC Directs to Install CCTV Cameras in All Polling Booths During Kolkata Municipal Elections - (15 Dec 2021)

Calcutta High Court has directed the West Bengal State Election Commission to install close circuit television (CCTV) cameras in all the main and auxiliary polling booths as also in strong room where EVMs will be kept during the upcoming Kolkata Municipal Corporation Election.

Tags : CALCUTTA HIGH COURT   KOLKATA MUNICIPAL ELECTIONS  

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