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Delhi HC Directs on Disclosure of All Ingredients in Manufacture of Food Article - (15 Dec 2021)

Delhi High Court has directed that there should be full and complete disclosure of all the ingredients which go into the manufacture of any food article, observing that many food articles which have ingredients sourced from animals are passed off as vegetarian by affixing the green dot.

Tags : DELHI HIGH COURT   MANUFACTURE OF FOOD ARTICLE  

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