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SC Asks Additional Solicitor General on Extension of VAHAN Portal to Tackle Fake Claims - (15 Dec 2021)

Supreme Court has asked the Additional Solicitor General, Mr. K.M. Nataraj to assist the court in tackling the issue of fake claim petitions filed under the Motor Accident Claims Tribunal and the Workmen Compensation Act, 1923. The Court has suggested Mr. Nataraj to seek information from the Ministry of Road Transport and Highways, if the already existing VAHAN portal can be extended to solve the pan India problem regarding fake claims.

Tags : SUPREME COURT   EXTENSION OF VAHAN PORTAL TO TACKLE FAKE CLAIMS  

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