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Special NDPS Court Denies Bail to Siddharth Pithani, Flatmate of Late Actor Sushant Singh Rajput - (16 Dec 2021)

Special Narcotics Drugs and Psychotropic Substances Court, Mumbai has rejected the bail application filed by Siddharth Pithani, flatmate of late actor Sushant Singh Rajput.

Tags : SPECIAL NARCOTICS DRUGS AND PSYCHOTROPIC SUBSTANCES COURT   MUMBAI   SIDDHARTH PITHANI  

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