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Orissa HC Expresses Serious Concern Over Lack of Basic Amenities at Rehabilitation Colony - (16 Dec 2021)

Orissa High Court has expressed serious concern over the lack of basic amenities at the rehabilitation and resettlement colony set up by the Cuttack Municipal Corporation (CMC) at Nimpur for slum dwellers evicted from three locations in the city.

Tags : ORISSA HIGH COURT   LACK OF BASIC AMENITIES AT REHABILITATION COLONY  

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