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Karnataka HC Asks State on Permission for NEOCON-21 Conference Expecting Medical Professionals - (16 Dec 2021)

Karnataka High Court has issued notice to the state government asking whether any permission has been sought for organizing NEOCON-2021 in Bengaluru, which is expecting over 3,000 delegates medical professionals from India and neighbouring countries.

Tags : KARNATAKA HIGH COURT   PERMISSION FOR NEOCON-21 CONFERENCE  

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