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SC Upholds Mandate to Broaden Himalayan Highways Considered Crucial by Ministry of Defence - (15 Dec 2021)

Supreme Court has upheld the government’s mandate to broaden three Himalayan highways, considered crucial by the Ministry of Defence (MoD) for quick troop build-up along the Indo-China border. The three national highways — Rishikesh to Mana, Rishikesh to Gangotri and Tanakpur to Pithoragarh — act as feeder roads to the northern border with China.

Tags : SUPREME COURT   BROADENING HIMALAYAN HIGHWAYS  

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