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Karnataka HC Quashes KSLU Affiliated University’s Examination Notification for Offline Exams - (15 Dec 2021)

Karnataka High Court has quashed the university’s examination notification pertaining to students of second and fourth semester and directed the university to promote students as per the earlier order of the court. The order will apply to all KSLU affiliated law colleges across Karnataka and the examinations were scheduled to begin.

Tags : KARNATAKA HIGH COURT   EXAMINATION NOTIFICATION FOR OFFLINE EXAMS  

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