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Karnataka HC Directs State to Accept Recommendations to Change Words Related to Kodavas - (15 Dec 2021)

Karnataka High Court has directed the State Government to accept the recommendations made by the Karnataka State Backward Classes Commission to use words Kodava, Kodavaru instead of Kodagaru in the list of backward classes and issue a notification in this regard within three months.

Tags : KARNATAKA HIGH COURT   CHANGE WORDS RELATED TO KODAVAS  

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