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Kerala High Court Stays Order Fixing Price of Packaged Drinking Water - (16 Dec 2021)

Kerala High Court has stayed the government order fixing the price of bottled water in the State at Rs 13 citing the State's lack of jurisdiction. The Court has observed that the State Government has no power to regulate the price of drinking water under the Food Security Act, 2013 and sought the Centre's view on the matter.

Tags : KERALA HIGH COURT   FIXING PRICE OF PACKAGED DRINKING WATER  

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