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Supreme Court Directs Issuance of Ration Cards, Voter IDs to Sex Workers - (16 Dec 2021)

Supreme Court has directed the State Governments and Union Territories to commence the process of issuance of ration cards/ Voters Identity cards immediately to sex workers from the list that is maintained by NACO.

Tags : SUPREME COURT   ISSUANCE OF RATION CARDS   VOTER IDS TO SEX WORKERS  

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