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SC Asks States to Follow Gujarat's Model in Giving Publicity for COVID Death Compensation Scheme - (16 Dec 2021)

Supreme Court has lauded the State of Gujarat's advertisements giving publicity relating to disbursal of the ex-gratia compensation to the family of the COVID victims in compliance with its earlier orders. The Court has observed that the specimen of their advertisements should be followed by other states.

Tags : SUPREME COURT   PUBLICITY FOR COVID DEATH COMPENSATION SCHEME  

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