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CBDT Issues Instructions on Uploading Information on VRU Functionality on Insight Portal - (16 Dec 2021)

Central Board of Direct Taxes (CBDT) has issued the instructions regarding uploading information on Verification Report Upload (VRU) functionality on Insight portal for implementation of risk management strategy for issuance of notice.

Tags : CENTRAL BOARD OF DIRECT TAXES   UPLOADING INFORMATION ON VRU FUNCTIONALITY  

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