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AP HC Grants Permission to Amravati Farmers to Organize Public Meeting - (16 Dec 2021)

Andhra Pradesh High Court has granted permission to the Amaravati farmers to organise a public meeting at a private place at Damineedu village in Tirupati rural limits.

Tags : ANDHRA PRADESH HIGH COURT   PERMISSION TO AMRAVATI FARMERS TO ORGANIZE PUBLIC MEETING  

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