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AAR, Telangana: ITC Can be Availed on GST Charged by Contractor Supplying Service of Works - (14 Dec 2021)

Authority of Advance Ruling (AAR), Telangana has ruled that input tax credit can be availed on goods and services tax (GST) charged by contractor supplying service of works contract to the extent of machine foundation.

Tags : AUTHORITY OF ADVANCE RULING   GST CHARGED BY CONTRACTOR SUPPLYING SERVICE OF WORKS  

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