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AAR, Telangana: 18% GST Payable on Supply of Artwork Along with Advertisement Space - (14 Dec 2021)

Authority of Advance Ruling (AAR), Telangana has ruled that Supply of artwork along with advertisement space amounts to supply of other advertisement space and 18% goods and services tax (GST) is payable.

Tags : AUTHORITY OF ADVANCE RULING   SUPPLY OF ARTWORK ALONG WITH ADVERTISEMENT SPACE  

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