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Madras HC Dismisses as Non-Maintainable Plea Challenging AIADMK Intra-Party Polls - (14 Dec 2021)

Madras High Court has dismissed a writ petition challenging the legality of the intra-party elections to the post of Coordinator and Joint Coordinator of AIADMK (All India Anna Dravida Munnetra Kazhagam).

Tags : MADRAS HIGH COURT   CHALLENGING AIADMK INTRA-PARTY POLLS  

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