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Madras HC Grants 24-Hour Parole to Nalini Sriharan - (08 Mar 2016)

Madras High Court has granted parole to Nalini Sriharan, serving life sentence in Rajiv Gandhi assassination case, for attending the 16th day obsequies of her father, who died last month.

Tags : MADRAS HIGH COURT   NALINI SRIHARAN  

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