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Extension of last date to receive comments/counter comments on TRAI Consultation Paper on "Ease of Doing Business in Telecom and Broadcasting Sector"- (Telecom Regulatory Authority of India) (23 Dec 2021)

MANU/TRAI/0063/2021

Media and Communication

The Telecom Regulatory Authority of India (TRAI) had released a Consultation Paper on "Ease of Doing Business in Telecom and Broadcasting Sector" on 8th December 2021. The last date for receiving written comments on the issues raised in the Consultation Paper from the stakeholders was fixed as 05th January 2022 and for counter comments as 19th January 2022.

Keeping in view the request of Industry Associations and stakeholders for extension of time for submission of comments, it has been decided to extend the last date for submission of written comments and counter comments up to 19th January 2022 and 2nd February 2022 respectively. No further requests for extension would be considered.

Tags : EXTENSION   LAST DATE   EASE OF DOING BUSINESS  

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