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SEBI signs IOSCO's Enhanced Multilateral MoU- (Securities and Exchange Board of India) (23 Dec 2021)

MANU/SPRL/0037/2021

Capital Market

SEBI has signed the Enhanced Multilateral Memorandum of Understanding (EMMoU) of the International Organization of Securities Commissions (IOSCO) on December 22, 2021. Shri. Ajay Tyagi, Chairman signed the EMMoU on behalf of SEBI. With the signing, SEBI joins a select group of securities regulators which are signatories to EMMoU.

Since the inception of IOSCO's Multilateral MoU (MMoU) in 2002, there has been a significant increase in globalisation and interconnectedness of financial markets, as well as advancements in technology that have changed the way the securities markets operate which have also given rise to new enforcement challenges. Accordingly, realizing the need to have a suitable cooperation arrangement, EMMoU was introduced by IOSCO to expand the range of enforcement powers that signatories may use to safeguard the integrity and stability of markets, protect investors and deter misconduct and fraud. Further information on EMMoU can be accessed on IOSCO's website by clicking here.

The EMMoU signatories, by availing themselves of advanced level of assistance and by continuing to provide each other with the fullest cooperation permissible, are expected to increase the effectiveness of their investigations and the enforcement of their jurisdiction's laws and regulations. SEBI is already a signatory to MMoU since 2003.

Tags : MOU   SIGNING OF   SECURITIES MARKETS  

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