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Amendment to general notification of sale of Government of India Treasury Bills/Cash Managements Bills by auction- (Ministry of Finance ) (23 Dec 2021)

MANU/EAFF/0051/2021

Civil

The Government of India hereby makes the following amendments to its Notifications in the Ministry of Finance No. F.4(2)-W&M/2018 dated the 27th March, 2018 and subsequent Amendment bearing F.4(2)-W&M/2018 dated the 5th April, 2018 relating to the Scheme for sale of Government of India Treasury Bills/Cash Managements Bills by Auction namely:-

2. In the said Notification,

(a) In Para 3 & 4 (ii), words 'Union Territories with legislature,' shall be added after the words 'State Governments,'; and

(b) In Para 4 (ii), words '(in 91/182/364 Day T-Bills)' shall be added after 'Nepal Rashtra Bank'.

Tags : AMENDMENT   GENERAL NOTIFICATION   AUCTION  

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