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Delhi HC Seeks Delhi Police’s Reply on Namdhari’s Bail - (08 Mar 2016)

Delhi HC has sought Delhi Police’s reply on bail plea of sacked Uttarakhand minorities panel chief Sukhdev Singh Namdhari, who, along with 20 others, is facing a murder trial in a 2012 shootout here that claimed the lives of liquor baron Ponty Chadha and his younger brother Hardeep.

Tags : DELHI HC   SUKHDEV SINGH NAMDHARI  

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