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Delhi HC Issues Notice Over Grant of License for Opening Liquor Shop in Residential Area - (14 Dec 2021)

CIVIL

Delhi High Court has issued notice on a petition challenging opening of a liquor shop in a shopping complex situated near the residential block of city's Shalimar Bagh are, taking note of the submission that opening of a liquor shop in a residential area affects the movement of women and children.

Tags : DELHI HIGH COURT   LICENSE FOR OPENING LIQUOR SHOP IN RESIDENTIAL AREA  

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