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Calcutta HC Seeks Response on Printing of Subhash Chandra Bose's Picture on Currency Notes - (14 Dec 2021)

BANKING

Calcutta High Court has sought the Union government's response in a Public Interest Litigation (PIL) seeking directions to print images of Netaji Subhash Chandra Bose on Indian currency notes.

Tags : CALCUTTA HIGH COURT   PRINTING OF SUBHASH CHANDRA BOSE'S PICTURE ON CURRENCY NOTES  

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