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Kerala HC Directs to Frame Guidelines Against Forced Conversion Therapy Among LGBTQ+ Community - (14 Dec 2021)

CIVIL

Kerala High Court has directed the State government to frame guidelines against the allegedly forced conversion therapy delivered to individuals belonging to the LGBTIQ+ community by medical practitioners in the State.

Tags : KERALA HIGH COURT   FORCED CONVERSION THERAPY AMONG LGBTQ+ COMMUNITY  

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