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Delhi HC Denies Anticipatory Bail to Project Promoter for Misappropriating, Siphoning Off Funds - (14 Dec 2021)

CONSUMER

Delhi High Court has denied anticipatory bail to a construction project promoter in the two FIRs registered over misappropriation and siphoning off of funds collected from homebuyers by the company. The Court also withdrew the interim protection granted to the promoter.

Tags : DELHI HIGH COURT   ANTICIPATORY BAIL TO PROJECT PROMOTER  

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