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RBI Working Paper Series No. 3: Inter-sectoral Linkages in the Indian Economy- (Reserve Bank of India) (14 Aug 2015)

MANU/RPRL/0094/2015

Banking

The RBI introduced a Working Paper titled, 'Inter-sectoral Linkages in the Indian Economy'. The paper attempts to establish inter- and intra-links between sectors of the macro-economy in India for enabling an econometric model for India through a series of structural equations.

Relevant : Inter-sectoral Linkages in the Indian Economy

RBI Working Paper Series No. 3: Inter-sectoral Linkages in the Indian Economy.

Tags : RBI   INTER-SECTOR   LINK   MACRO ECONOMICS  

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