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Karnataka HC Directs State Not to Precipitate Issue of Making Kannada Language Compulsory - (13 Dec 2021)

EDUCATION

Karnataka High Court has directed the state government and all the Universities in the state, to not precipitate the matter with respect to making Kannada language compulsory till the next date of hearing, 16th December 2021.

Tags : KARNATAKA HIGH COURT   ISSUE OF MAKING KANNADA LANGUAGE COMPULSORY  

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