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Delhi HC Finalizes Draft Rules Governing Patent Suits & Intellectual Property Rights Division Rules - (13 Dec 2021)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has published the final drafts of High Court of Delhi Rules Governing Patent Suits, 2021 and Delhi High Court Intellectual Property Rights Division Rules, 2021 and has invited suggestions for the two by December 17, 2021.

Tags : DELHI HIGH COURT   PATENT SUITS & INTELLECTUAL PROPERTY RIGHTS DIVISION RULES  

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