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Allahabad HC Issues Contempt Notice to DMs Over Failure to Shut Down Brick Kilns - (13 Dec 2021)

ENVIRONMENT

Allahabad High Court has issued a contempt notice against the District Magistrates of two districts of Uttar Pradesh, Gautam Budh Nagar and Bulandshahr in relation to non-compliance with the Court's order to shut down all brick kilns in the NCR to control pollution.

Tags : ALLAHABAD HIGH COURT   FAILURE TO SHUT DOWN BRICK KILNS  

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