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Madras HC Grants Injunction Against Mandate Restraining Use of Vehicles Over 8 Yrs Old - (13 Dec 2021)

MOTOR VEHICLES

Madras High Court has granted an interim injunction on the Tamil Nadu State Government mandate that vehicles that are beyond eight years old cannot be used by driving schools.

Tags : MADRAS HIGH COURT   USE OF VEHICLES OVER 8 YRS OLD  

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