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Delhi HC Grants Interim Relief to ED, Stays Notices Issued by West Bengal Police - (13 Dec 2021)

CRIMINAL

Delhi High Court has granted ad interim relief to the Enforcement Directorate by staying the operation of the notices, issued by West Bengal Police, to its officials performing their statutory functions in Delhi in relation to the coal scam case.

Tags : DELHI HIGH COURT   INTERIM RELIEF TO ENFORCEMENT DIRECTORATE  

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