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Orissa HC Refuses to Interfere E-Auction Process of Karlapat Bauxite Block - (13 Dec 2021)

MINES AND MINERALS

Orissa High Court has refused to interfere in the e-auction process of Karlapat Bauxite Block, initiated by the Government of Odisha, on the plea of a bidder who claimed to have missed the deadline of the first round of the bidding process, due to technical glitches in the e-portal of MSTC.

Tags : ORISSA HIGH COURT   E-AUCTION PROCESS OF KARLAPAT BAUXITE BLOCK  

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