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AAR, Maharashtra: 5% GST Payable on Parts of Diesel Marine Engine or Genset Supplied to Indian Navy - (13 Dec 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Maharashtra has held that 5% goods and services tax (GST) is payable on parts of diesel marine engine or genset supplied to the Indian Navy.

Tags : AUTHORITY OF ADVANCE RULING   PARTS OF DIESEL MARINE ENGINE OR GENSET SUPPLIED TO INDIAN NAVY  

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