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Kerala High Court Dismisses Candidate's Plea Alleging OMR Sheet Manipulation - (10 Dec 2021)

EDUCATION

Kerala High Court has dismissed a plea filed by a NEET-UG 2021 candidate who alleged that the OMR sheet attached to her application number had been manipulated and sought an investigation into the same.

Tags : KERALA HIGH COURT   OMR SHEET MANIPULATION  

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