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Allahabad High Court Quashes FIR Against Makers, Directors & Writers of Mirzapur Web-Series - (10 Dec 2021)

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Allahabad High Court has quashed the First Information Report (FIR) registered against Web Series Mirzapur's producers Farhan Akhtar and Ritesh Sidhwani in a case registered against them alleging that the series showed Uttar Pradesh in a bad light. The Court has also quashed the FIR against Mirzapur Series Directors and Writers namely Karan Anshuman, Gurmeet Singh, Puneet Krishna, and Vineet Krishna.

Tags : ALLAHABAD HIGH COURT   MIRZAPUR WEB-SERIES  

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