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Kerala Court Temporarily Stays Release of Prithviraj-Starrer Kaduva - (10 Dec 2021)

MEDIA AND COMMUNICATION

Kerala Court has issued an ad interim injunction in a plea challenging the release of Prithviraj-starrer Kaduvakunnel Kuruvachan restraining the respondents from publishing the movie until further orders.

Tags : KERALA COURT   RELEASE OF PRITHVIRAJ-STARRER KADUVA  

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