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Lok Sabha Passes Bills Enabling Extension of Term of CBI, ED Directors Up To 5 Years - (10 Dec 2021)

CIVIL

Lok Sabha has passed Central Vigilance Commission (Amendment) Bill, 2021 and the Delhi Special Police Establishment (Amendment) Bill, 2021, to amend the prescribed term of Enforcement Directorate's Director and extension of tenure of the Director of Central Bureau of India, subject to a maximum of 5 years.

Tags : LOK SABHA   EXTENSION OF TERM OF CBI   ED DIRECTORS  

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