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Bombay HC Upholds Conviction of God-Man for Raping Married Woman as Part of Child Bearing Ritual - (10 Dec 2021)

CRIMINAL

Bombay High Court has said while confirming a god-man's conviction for raping a married woman under the guise of child bearing rituals, that the blind faith of victims makes them act in unusual ways and therefore evidence must be appreciated on broad human probabilities.

Tags : BOMBAY HIGH COURT   CONVICTION OF GOD-MAN FOR RAPING MARRIED WOMAN  

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