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SC: Only Consumer Has Right to Make Representation Before Electricity Ombudsman - (10 Dec 2021)

ELECTRICITY

Supreme Court has observed that only Consumers and not Distribution Licensee have a right to make representation before the Electricity Ombudsman in a civil appeal against the judgement passed by the Allahabad High Court.

Tags : SUPREME COURT   RIGHT TO MAKE REPRESENTATION BEFORE ELECTRICITY OMBUDSMAN  

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