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Orissa HC Directs GSTN to Take Steps to Facilitate Filing of TRAN-1 - (10 Dec 2021)

GOODS AND SERVICES TAX

Orissa High Court has directed the Goods and Service Tax Network (GSTN) to either modify the Goods and Service Tax (GST) portal to facilitate filing of TRAN-1 to claim the Input Tax Credit or accept returns manually against the old registration certificate.

Tags : ORISSA HIGH COURT   FACILITATE FILING OF TRAN-1  

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