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Chhattisgarh HC Directs GST Authority to Re-Open Online Portal to Enable Filing of Form TRAN-1 - (10 Dec 2021)

GOODS AND SERVICES TAX

Chhattisgarh High Court has directed the Goods and Services Tax Authority to re-open online portal to enable filing of Form TRAN-1 electronically or accept manually.

Tags : CHHATTISGARH HIGH COURT   ONLINE PORTAL TO ENABLE FILING OF FORM TRAN-1  

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