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Karnataka HC Directs ECI Not to Announce Election Results to be Held to Legislative Council - (10 Dec 2021)

ELECTION

Karnataka High Court has directed the Election Commission of India (ECI) not to announce the results of the elections to be held to the Legislative Council from the Bangalore Urban Local Authorities (BULA) constituency without its prior permission pending consideration of right of 15 nominated members of the local authorities to vote in the election.

Tags : KARNATAKA HIGH COURT   ELECTION RESULTS TO BE HELD TO LEGISLATIVE COUNCIL  

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