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Karnataka HC Restrains State from Implementing Order Against Issuance of Smart Card Registration - (09 Dec 2021)

MOTOR VEHICLES

Karnataka High Court has directed the State to not implement its government order dated October 31, by which it does away with issuance of smart card registration certificates for new vehicles and allows dealers of the manufacturers to issue registration certificates through electronic/online mode.

Tags : KARNATAKA HIGH COURT   ISSUANCE OF SMART CARD REGISTRATION  

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