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Delhi HC: Delhi Government to Open Up Fair Price Shop in Residential Area in Delhi’s Baprola - (09 Dec 2021)

CIVIL

Delhi High Court has said that it expects the Delhi Government to open up a fair price shop in a residential area in Delhi's Baprola within two weeks, observing that the provision of food to the needy citizens would be the topmost priority of a welfare state.

Tags : DELHI HIGH COURT   FAIR PRICE SHOP IN RESIDENTIAL AREA  

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