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Madras HC Directs to Submit Report on Compensation Paid And Rehabilitation Measures Taken - (09 Dec 2021)

CIVIL

Madras High Court has directed the state to submit a report detailing the quantum of compensation paid to the families of deceased manual scavengers so far, and rehabilitation measures undertaken for the benefit of family members of manual scavengers.

Tags : MADRAS HIGH COURT   REPORT ON COMPENSATION PAID AND REHABILITATION  

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