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Bombay HC Sets Aside Special NIA Court's Decision Staying Own Bail Order for Bookie Naresh Gaur - (09 Dec 2021)

CRIMINAL

Bombay High Court has paved the way for release of Naresh Gaur, the first recipient of bail in the Ambani Terror Scare and Mansukh Hiran Murder Case. The Court has set aside the Special NIA court's decision to stay its own order for 25 days, after granting him bail.

Tags : BOMBAY HIGH COURT   BAIL ORDER FOR BOOKIE NARESH GAUR  

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