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Madras High Court Orders Release of Leena Manimekalai’s Impounded Passport - (09 Dec 2021)

CIVIL

Madras High Court has ordered the release of filmmaker Leena Manimekalai's passport impounded over the pendency of criminal defamation proceedings against her. The Court has ordered the Regional Passport Office, Chennai to release Manimekalai's Passport within one week on receipt of court order.

Tags : MADRAS HIGH COURT   LEENA MANIMEKALAI  

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